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  • Punishment for belonging to gang of dacoits Section-400

Indian Penal Code, 1860

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Sections Particulars
Chapter XVII Of Offences Against Property
400 Punishment for belonging to gang of dacoits
Description Whoever, at any time after the passing of' this Act, shall belong, to a gang of persons associated for the purpose of habitually committing dacoity, shall be punished with 152[imprisonment for life], or with rigorous imprisonment for a term which may extend to ten years, and shall also be liable to fine.  










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